Kuldeep vs State Of U.P.
2013 Latest Caselaw 3806 ALL

Citation : 2013 Latest Caselaw 3806 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Kuldeep vs State Of U.P. on 8 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7266 of 2012
 

 
Applicant :- Kuldeep
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajendra Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.

Let rejoinder affidavit be filed within two weeks.

List immediately thereafter.

Order Date :- 8.7.2013

Monika

Download the LatestLaws.com Mobile App