Kanhaiya Lal And Others vs State Of U.P. And Others
2013 Latest Caselaw 3804 ALL

Citation : 2013 Latest Caselaw 3804 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Kanhaiya Lal And Others vs State Of U.P. And Others on 8 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 36216 of 2006
 

 
Petitioner :- Kanhaiya Lal And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Jai Singh,S.N. Dubey
 
Counsel for Respondent :- C.S.C.,Ajeet Kumar Singh,Ramesh Upadhyaya,Y.S. Sachan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Shri Jai Singh, learned counsel for the petitioners has sent illness-slip today. The case is passed over for the day.

Order Date :- 8.7.2013

Priyanka

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