Amar Nath Misra & Others vs State Of U.P. & Others
2013 Latest Caselaw 3769 ALL

Citation : 2013 Latest Caselaw 3769 ALL
Judgement Date : 5 July, 2013

Allahabad High Court

Amar Nath Misra & Others vs State Of U.P. & Others on 5 July, 2013

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 6608 of 1993
 

 
Petitioner :- Amar Nath Misra & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Arun Tandon,V.B. Singh
 
Counsel for Respondent :- S.C.,B.R.Tripathi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

The case is passed over for the day on the illness slip of Sri V.B. Singh, learned Counsel for the petitioners.

Order Date :- 5.7.2013

SKT/-

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