Oriental Insurance Co. Ltd. Thru' ... vs Kabir Ahmad & Others
2013 Latest Caselaw 3747 ALL

Citation : 2013 Latest Caselaw 3747 ALL
Judgement Date : 5 July, 2013

Allahabad High Court

Oriental Insurance Co. Ltd. Thru' ... vs Kabir Ahmad & Others on 5 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1572 of 2005
 

 
Appellant :- Oriental Insurance Co. Ltd. Thru' Branch Manager
 
Respondent :- Kabir Ahmad & Others
 
Counsel for Appellant :- Ramesh Singh
 
Counsel for Respondent :- S.C. Dwivedi,M.C. Chaturvedi,Nripendra Misra,V. Shandilya
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellant states that on behalf of the appellant paper book has already been filed. List for hearing. Meanwhile, the respondents, if so advised, may file paper book.

Order Date :- 5.7.2013

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