Rakesh Kumar Nigam vs U.U. Industrial Cooperative ...
2013 Latest Caselaw 3736 ALL

Citation : 2013 Latest Caselaw 3736 ALL
Judgement Date : 5 July, 2013

Allahabad High Court

Rakesh Kumar Nigam vs U.U. Industrial Cooperative ... on 5 July, 2013

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 5532 of 1993
 

 
Petitioner :- Rakesh Kumar Nigam
 
Respondent :- U.U. Industrial Cooperative Association Ltd.
 
Counsel for Petitioner :- Janardan Sahai,Rahul Sahai
 
Counsel for Respondent :- V.K.Birla,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

At the request of learned Counsel for the respondents, the case is passed over.

Order Date :- 5.7.2013

SKT/-

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