Udai Bhan Singh vs Sri Sanjay Mohan & Another.
2013 Latest Caselaw 3715 ALL

Citation : 2013 Latest Caselaw 3715 ALL
Judgement Date : 4 July, 2013

Allahabad High Court

Udai Bhan Singh vs Sri Sanjay Mohan & Another. on 4 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1462 of 2005
 

 
Applicant :- Udai Bhan Singh
 
Opposite Party :- Sri Sanjay Mohan & Another.
 
Counsel for Applicant :- Y.K.Mishra,Asit Kumar Nisad
 
Counsel for Opposite Party :- R.K.Srivastava
 

 
Hon'ble Ajai Lamba,J.

Barely readable photocopy of judgment dated 13.10.2004 has been appended. Without reference to the said document, adjudication is not possible.

Let clear copies of the documents be filed.

List on 22.7.2013, on payment of Rs.2000/- (two thousand only) with Oudh Bar Association Library.

Order Date :- 4.7.2013

A.Nigam

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