Gyanendra Pratap vs Ministi S, District Magistrate ...
2013 Latest Caselaw 3696 ALL

Citation : 2013 Latest Caselaw 3696 ALL
Judgement Date : 4 July, 2013

Allahabad High Court

Gyanendra Pratap vs Ministi S, District Magistrate ... on 4 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1402 of 2013
 

 
Applicant :- Gyanendra Pratap
 
Opposite Party :- Ministi S, District Magistrate Barabanki
 
Counsel for Applicant :- Rajendra Nath
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time to argue the case.

List after two weeks.

Order Date :- 4.7.2013

A.Nigam

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