Nisha Kant Tewari vs Udai Raj Presently Posted As ...
2013 Latest Caselaw 3692 ALL

Citation : 2013 Latest Caselaw 3692 ALL
Judgement Date : 4 July, 2013

Allahabad High Court

Nisha Kant Tewari vs Udai Raj Presently Posted As ... on 4 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1394 of 2013
 

 
Applicant :- Nisha Kant Tewari
 
Opposite Party :- Udai Raj Presently Posted As District Inspector Of Schools
 
Counsel for Applicant :- Sanjay Misra
 

 
Hon'ble Ajai Lamba,J.

List on 16.8.2013 alongwith other cases.

Order Date :- 4.7.2013

A.Nigam

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