Mohammad Jameel Ahmad vs Shri Jainuddin Ansari Station ...
2013 Latest Caselaw 3681 ALL

Citation : 2013 Latest Caselaw 3681 ALL
Judgement Date : 4 July, 2013

Allahabad High Court

Mohammad Jameel Ahmad vs Shri Jainuddin Ansari Station ... on 4 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1395 of 2013
 

 
Applicant :- Mohammad Jameel Ahmad
 
Opposite Party :- Shri Jainuddin Ansari Station House Officer And Others
 
Counsel for Applicant :- Sandeep Tiwari
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

Llist after one week.

Order Date :- 4.7.2013

A.Nigam

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