Citation : 2013 Latest Caselaw 3621 ALL
Judgement Date : 3 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - C No. - 16458 of 2004 Petitioner :- Nargis Devi Respondent :- State Of U.P.And Others Counsel for Petitioner :- Ms. Usha Kiran Counsel for Respondent :- C.S.C.,Anand Prakash Srivastava,Pankaj Mithal Hon'ble Sushil Harkauli,J.
Hon'ble Naheed Ara Moonis,J.
List after two weeks.
(Naheed Ara Moonis, J.)(Sushil Harkauli, J.)
Order Date :- 3.7.2013
Mustaqeem.
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