Vinod Kumar Tyagi vs State Of U.P. And Others
2013 Latest Caselaw 3615 ALL

Citation : 2013 Latest Caselaw 3615 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Vinod Kumar Tyagi vs State Of U.P. And Others on 3 July, 2013

Bench: Sushil Harkauli, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL No. - 1165 of 2012
 

 
Appellant :- Vinod Kumar Tyagi
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- S.K. Tiwari,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Ajit Dubey,Anshika Agrawal,Dr. H.N. Tripathi,K.A. Usmani,Vishal Agarwal
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

This case is adjourned on the illness slip of learned counsel for the appellant.

List in the next cause list.

(Naheed Ara Moonis, J.)(Sushil Harkauli, J.)

Order Date :- 3.7.2013

Mustaqeem.

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