The New India Assurance Co. Ltd. vs Usha Devi And 7 Others
2013 Latest Caselaw 3609 ALL

Citation : 2013 Latest Caselaw 3609 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

The New India Assurance Co. Ltd. vs Usha Devi And 7 Others on 3 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 835 of 2013
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Usha Devi And 7 Others
 
Counsel for Appellant :- Avanish Mishra
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Delay Condonation Application.

Issue notice.

The appellant may take steps to serve the respondents by registered post.

List in week commencing 5.8.2013.

Order Date :- 3.7.2013

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