Dinesh Singh Yadav vs Abhishek Singh Alias Sonu And 4 ...
2013 Latest Caselaw 3605 ALL

Citation : 2013 Latest Caselaw 3605 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Dinesh Singh Yadav vs Abhishek Singh Alias Sonu And 4 ... on 3 July, 2013

Bench: Sushil Harkauli, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL No. - 744 of 2013
 

 
Appellant :- Dinesh Singh Yadav
 
Respondent :- Abhishek Singh Alias Sonu And 4 Ors.
 
Counsel for Appellant :- Lokendra Kumar
 
Counsel for Respondent :- A.S.G.I.,A.B.L. Gour,Shailendra
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the appellant, put up on 8.7.2013 along with the connected cases.

(Naheed Ara Moonis, J.)(Sushil Harkauli, J.)

Order Date :- 3.7.2013

Mustaqeem.

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