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Bhushan Kumar Jain vs Jugal Kishore And Another
2013 Latest Caselaw 3604 ALL

Citation : 2013 Latest Caselaw 3604 ALL
Judgement Date : 3 July, 2013

Allahabad High Court
Bhushan Kumar Jain vs Jugal Kishore And Another on 3 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1800 of 2013
 

 
Appellant :- Bhushan Kumar Jain
 
Respondent :- Jugal Kishore And Another
 
Counsel for Appellant :- Shakti Swarup Nigam
 

 
Hon'ble Rajes Kumar,J.

Sri Devendra Saini, Advocate, has filed his Vakalatnama on behalf of respondent no. 1.

As prayed, put up on Monday (8.7.2013) as fresh showing the name of Sri Devendra Saini as counsel for the respondent.

Learned counsel for the respondent has provided one copy of the petition to Sri Devendra Saini, Advocate.

Order Date :- 3.7.2013

OP

 

 

 
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