Kulwant Singh & Another vs State Of U.P.
2013 Latest Caselaw 3603 ALL

Citation : 2013 Latest Caselaw 3603 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Kulwant Singh & Another vs State Of U.P. on 3 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 1105 of 1995
 

 
Revisionist :- Kulwant Singh & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- J.S. Tomar,A.K. Srivastava,Lav Srivastava,Sharad Kumar Srivastava,Yamuna Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Issue notice to the other party for filing counter affidavit on both restoration application as well as revision application.

Steps be taken within a week.

List immediately after service of the notice.

Order Date :- 3.7.2013

Monika

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