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Kapure Singh vs State Of U.P.
2013 Latest Caselaw 3561 ALL

Citation : 2013 Latest Caselaw 3561 ALL
Judgement Date : 3 July, 2013

Allahabad High Court
Kapure Singh vs State Of U.P. on 3 July, 2013
Bench: Vinod Prasad, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 1294 of 2012
 

 
Appellant :- Kapure Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanjay Srivastava,D.C. Dwivedi,S.K. Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Appellant counsel is directed to file rejoinder affidavit within a period of one week.

List on 10th of July, 2013.

Order Date :- 3.7.2013

Priyanka

 

 

 
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