Pardeshi vs R.P.Arora Director Up New ...
2013 Latest Caselaw 3559 ALL

Citation : 2013 Latest Caselaw 3559 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Pardeshi vs R.P.Arora Director Up New ... on 3 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1388 of 2013
 

 
Applicant :- Pardeshi
 
Opposite Party :- R.P.Arora Director Up New Renewable Energy Development &Anr.
 
Counsel for Applicant :- Alok Kumar Misra
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List after four weeks.

Order Date :- 3.7.2013

A.Nigam

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