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Sri Durga Prasad vs Sri Sanjay Kumar Yadav Posted As ...
2013 Latest Caselaw 3539 ALL

Citation : 2013 Latest Caselaw 3539 ALL
Judgement Date : 2 July, 2013

Allahabad High Court
Sri Durga Prasad vs Sri Sanjay Kumar Yadav Posted As ... on 2 July, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 772 of 2013
 

 
Applicant :- Sri Durga Prasad
 
Opposite Party :- Sri Sanjay Kumar Yadav Posted As Distt.Panchayat Raj Officer
 
Counsel for Applicant :- Kapil Dev Srivastava
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the respondent, on instructions from Mr. Sanjay Kumar Yadav, District Panchayat Raj Officer, District Raebareli, states that substantial amount of retiral dues has been paid to the petitioner.  Affidavit indicating exact detail shall be filed within one week.

List on 22.7.2013.

Sri Yadav would not be required to appear in Court on the next date of listing.

Order in regard to the direction 'not allowing Sri Sanjay Kumar Yadav to draw his salary' dated 15.5.2013, is hereby recalled.

Order Date :- 2.7.2013

A.Nigam

 

 

 
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