Ganga Prasad vs Mandhyanchal Vidut Vitran Nigam ...
2013 Latest Caselaw 3526 ALL

Citation : 2013 Latest Caselaw 3526 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Ganga Prasad vs Mandhyanchal Vidut Vitran Nigam ... on 2 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 3870 of 2013
 

 
Petitioner :- Ganga Prasad
 
Respondent :- Mandhyanchal Vidut Vitran Nigam Ltd. Thru M.D. Lucknow & Anr
 
Counsel for Petitioner :- Parmanand Asthana
 
Counsel for Respondent :- Amit Singh Bhadauriya
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List again.

Order Date :- 2.7.2013

A.Nigam

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