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Nusli Rustam Davar & Another vs State Of U.P. & Another
2013 Latest Caselaw 3525 ALL

Citation : 2013 Latest Caselaw 3525 ALL
Judgement Date : 2 July, 2013

Allahabad High Court
Nusli Rustam Davar & Another vs State Of U.P. & Another on 2 July, 2013
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 4903 of 2002
 

 
Applicant :- Nusli Rustam Davar & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- K.K. Arora
 
Counsel for Opposite Party :- Govt. Advocate,Vipin Saxena
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by the learned counsel for the applicants, the case is passed over for the day.

List on 6.9.2013 before appropriate Bench.

It is made clear that there is no order staying the proceeding of the trial court.

In the circumstances the trial court may proceed in the matter in accordance with law.

Order Date :- 2.7.2013

Mustaqeem.

 

 

 
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