Tegai vs State Of U.P.
2013 Latest Caselaw 3519 ALL

Citation : 2013 Latest Caselaw 3519 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Tegai vs State Of U.P. on 2 July, 2013

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 4892 of 2002
 

 
Applicant :- Tegai
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K. Vaishya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, list on 6.9.2013 before appropriate Bench.

Order Date :- 2.7.2013

Mustaqeem.

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