Surendra Kumar Srivastava vs State Of U.P. & Another
2013 Latest Caselaw 3518 ALL

Citation : 2013 Latest Caselaw 3518 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Surendra Kumar Srivastava vs State Of U.P. & Another on 2 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 291 of 2012
 

 
Applicant :- Surendra Kumar Srivastava
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Abhishek Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Brahm Prakash Mishra
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Abhishek Srivastava, learned counsel for the applicant, learned AGA for the State and Sri Brahm Prakash Mishra, learned counsel for opp. party No.2.

As prayed by learned counsel for the applicant, three weeks' and no more time is granted to file rejoinder affidavit.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 2.7.2013

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