Mukund Bihari Lal vs A.K. Mandal General Manager U.P. ...
2013 Latest Caselaw 3517 ALL

Citation : 2013 Latest Caselaw 3517 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Mukund Bihari Lal vs A.K. Mandal General Manager U.P. ... on 2 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 53 of 2012
 

 
Applicant :- Mukund Bihari Lal
 
Opposite Party :- A.K. Mandal General Manager U.P. Gramin Bank And Another
 
Counsel for Applicant :- D.N. Srivastava
 
Counsel for Opposite Party :- Asit Kumar Chaturvedi
 

 
Hon'ble Ajai Lamba,J.

Illness slip has been filed by learned counsel for the petitioner so as to seek adjournment.

List again.

Order Date :- 2.7.2013

A.Nigam

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