Keshav Prasad Pandey & Another vs State Of U.P. & Another
2013 Latest Caselaw 3511 ALL

Citation : 2013 Latest Caselaw 3511 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Keshav Prasad Pandey & Another vs State Of U.P. & Another on 2 July, 2013

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 4864 of 2002
 

 
Applicant :- Keshav Prasad Pandey & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- R.O.V.S. Chauhan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of Shri R. O. V. S. Chauhan, learned counsel for the applicants.

List on 6.9.2013 before appropriate Bench.

Order Date :- 2.7.2013

Mustaqeem.

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