Citation : 2013 Latest Caselaw 3504 ALL
Judgement Date : 2 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 1724 of 2013 Appellant :- National Insurance Co. Ltd. Respondent :- Smt. Urmila Devi And 3 Others Counsel for Appellant :- Komal Mehrotra Hon'ble Rajes Kumar,J.
Sri K.K. Rao, Advocate, has filed his Vakalatnama on behalf of respondent nos. 1 to 3. He prays that the case may be taken up day after tomorrow.
Put up day after tomorrow (4.7.2013) as fresh showing the name of Sri K.K. Rao as counsel for the respondents.
Order Date :- 2.7.2013
OP
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