Jagjiwan vs State Of U.P.
2013 Latest Caselaw 3495 ALL

Citation : 2013 Latest Caselaw 3495 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Jagjiwan vs State Of U.P. on 2 July, 2013

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 4883 of 2002
 

 
Applicant :- Jagjiwan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Harish Chandra Dwivedi,R.K.Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of Shri R. K. Mishra, learned counsel for the applicant.

List on 6.9.2013 before appropriate Bench.

Order Date :- 2.7.2013

Mustaqeem.

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