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Smt. Pushpa Gupta And Another vs Smt. Mohini Varshney And Others
2013 Latest Caselaw 3489 ALL

Citation : 2013 Latest Caselaw 3489 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Smt. Pushpa Gupta And Another vs Smt. Mohini Varshney And Others on 2 July, 2013

Bench: Krishna Murari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 60395 of 2007
 

 
Petitioner :- Smt. Pushpa Gupta And Another
 
Respondent :- Smt. Mohini Varshney And Others
 
Counsel for Petitioner :- M.K. Gupta
 
Counsel for Respondent :- Amit Daga
 

 
Hon'ble Krishna Murari, J.

Learned counsel for the petitioners has been elevated to the Bench of this Court.

Office is directed to issue notice to the petitioners to engage another counsel, returnable at an early date.

Order Date :- 2.7.2013

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Smt. Pushpa Gupta And Another vs Smt. Mohini Varshney And Others
2013 Latest Caselaw 3489 ALL

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Smt. Pushpa Gupta And Another vs Smt. Mohini Varshney And Others2013 Latest Caselaw 3489 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Pushpa Gupta And Another vs Smt. Mohini Varshney And Others
2013 Latest Caselaw 3489 ALL