Santosh Kumar Tripathi vs State Of U.P. And 5 Others
2013 Latest Caselaw 3451 ALL

Citation : 2013 Latest Caselaw 3451 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

Santosh Kumar Tripathi vs State Of U.P. And 5 Others on 1 July, 2013

Bench: Sushil Harkauli, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL No. - 880 of 2013
 

 
Appellant :- Santosh Kumar Tripathi
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Appellant :- H.M. Srivastava,Neeraj Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

State counsel may file counter affidavit within a month.

List thereafter.

(Naheed Ara Moonis, J.)(Sushil Harkauli, J.)

Order Date :- 1.7.2013

Mustaqeem.

Case :- SPECIAL APPEAL No. - 880 of 2013

Appellant :- Santosh Kumar Tripathi

Respondent :- State Of U.P. And 5 Others

Counsel for Appellant :- H.M. Srivastava,Neeraj Srivastava

Counsel for Respondent :- C.S.C.

Hon'ble Sushil Harkauli,J.