Tilak Sonkar (Second Minor Bail) vs The State Of U.P
2013 Latest Caselaw 3428 ALL

Citation : 2013 Latest Caselaw 3428 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

Tilak Sonkar (Second Minor Bail) vs The State Of U.P on 1 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 689 of 2013
 

 
Applicant :- Tilak Sonkar (Second Minor Bail)
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Anil Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

The Court has been informed that two witnesses have already been examined.

Let the statements of the witnesses be placed on record.

List after two weeks.

Order Date :- 1.7.2013

A.Nigam

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