M/S O.I.Co.Ltd. vs Nanki Devi
2013 Latest Caselaw 3411 ALL

Citation : 2013 Latest Caselaw 3411 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

M/S O.I.Co.Ltd. vs Nanki Devi on 1 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 558 of 1992
 

 
Appellant :- M/S O.I.Co.Ltd.
 
Respondent :- Nanki Devi
 
Counsel for Appellant :- K.S.Amist
 
Counsel for Respondent :- S.K.Mukherjee,Arvind Agarwal,Brijesh Chandra Naik,D.C.Tripathi,Mohd.Arif,Neelamber Tripathi
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri K.S. Amist, Advocate, the case is passed over to enable him to comply with the order dated 23.5.2013.

Order Date :- 1.7.2013

Download the LatestLaws.com Mobile App