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Karuna Thareja vs State Of U.P. And Another
2013 Latest Caselaw 3409 ALL

Citation : 2013 Latest Caselaw 3409 ALL
Judgement Date : 1 July, 2013

Allahabad High Court
Karuna Thareja vs State Of U.P. And Another on 1 July, 2013
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 3808 of 2013
 

 
Applicant :- Karuna Thareja
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shishir Prakash,Swetashwa Agarwal
 
Counsel for Opposite Party :- Govt. Advocate,Sushil Shukla
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Learned counsel for the applicant states that the interim order granted in the present case is expiring today, hence, the same may be ordered to be continued.

In view of the aforesaid submission, interim order, if any, is extended till the next date of listing.

List after three weeks.

Order Date :- 1.7.2013

NS

 

 

 
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