Hasimuddin & Others vs State Of U.P.
2013 Latest Caselaw 3407 ALL

Citation : 2013 Latest Caselaw 3407 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

Hasimuddin & Others vs State Of U.P. on 1 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 4656 of 2009
 

 
Revisionist :- Hasimuddin & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Sunil Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The case is released.

List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 1.7.2013

Monika

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