Smt. Manju Devi And Another vs Atul Kumar Jain And 3 Ors.
2013 Latest Caselaw 7579 ALL

Citation : 2013 Latest Caselaw 7579 ALL
Judgement Date : 20 December, 2013

Allahabad High Court

Smt. Manju Devi And Another vs Atul Kumar Jain And 3 Ors. on 20 December, 2013

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 64658 of 2013
 

 
Petitioner :- Smt. Manju Devi And Another
 
Respondent :- Atul Kumar Jain And 3 Ors.
 
Counsel for Petitioner :- A.R.Dube
 
Counsel for Respondent :- C.S.C.,Samir Sharma
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list showing the name of Sri Anirudh Kumar Mishra, as counsel for the respondents.

Order Date :- 20.12.2013

SKM

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