Divyanshu vs Dy. G.M., Punjab National Bank, ...
2013 Latest Caselaw 7575 ALL

Citation : 2013 Latest Caselaw 7575 ALL
Judgement Date : 20 December, 2013

Allahabad High Court

Divyanshu vs Dy. G.M., Punjab National Bank, ... on 20 December, 2013

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 70611 of 2013
 

 
Petitioner :- Divyanshu
 
Respondent :- Dy. G.M., Punjab National Bank, Hrd Deptt. And 2 Others
 
Counsel for Petitioner :- Rajesh Kumar Dubey
 
Counsel for Respondent :- Sanjay Singh
 

 
Hon'ble Abhinava Upadhya,J.

Sri Sanjay Singh, learned counsel appearing for the respondents prays for and is allowed three weeks' time to file counter affidavit.

List thereafter.

Order Date :- 20.12.2013

SKM

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