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Ajuddi vs Secretary General Manager Zila ...
2013 Latest Caselaw 7563 ALL

Citation : 2013 Latest Caselaw 7563 ALL
Judgement Date : 19 December, 2013

Allahabad High Court
Ajuddi vs Secretary General Manager Zila ... on 19 December, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 47495 of 2003
 

 
Petitioner :- Ajuddi
 
Respondent :- Secretary General Manager Zila Sahakari Bank Ltd. & Ors.
 
Counsel for Petitioner :- K.S. Tiwari
 
Counsel for Respondent :- C.S.C.,Nripendra Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Sri Sujeet Kumar Rai, learned counsel for the respondent-bank states that he has filed his vakalatnama on this case on 6th December, 2013.

He further states that the records have been received by him pertaining to the case only two days back.  He therefore prays that the matter be passed over for the day.

Under the circumstances, let the matter be listed in the next cause list, peremptorily.

Order Date :- 19.12.2013

Priyanka

 

 

 
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