Om Prakash Upadhyay vs U.P. Rajya Vidyut Utpadan Nigam ...
2013 Latest Caselaw 7555 ALL

Citation : 2013 Latest Caselaw 7555 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

Om Prakash Upadhyay vs U.P. Rajya Vidyut Utpadan Nigam ... on 19 December, 2013

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 50571 of 2010
 

 
Petitioner :- Om Prakash Upadhyay
 
Respondent :- U.P. Rajya Vidyut Utpadan Nigam Ltd. And Others
 
Counsel for Petitioner :- B. R. Mishra,Rajeev Trivedi
 
Counsel for Respondent :- Sandeep Kr. Srivastava,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Sri A.K.Mehrotra, learned counsel submits that he represents all the respondents. However, copy of the writ petition has not been given to him.

Ms. Sadhna Dwivedi, learned counsel appearing for the petitioner shall hand over a copy of the writ petition along with its annexures to Sri A.K.Mehrotra, learned counsel, who will file counter affidavit within three weeks.

List thereafter.

Order Date :- 19.12.2013

SKM

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