Rakesh Dubey vs Union Of India And 2 Others
2013 Latest Caselaw 7548 ALL

Citation : 2013 Latest Caselaw 7548 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

Rakesh Dubey vs Union Of India And 2 Others on 19 December, 2013

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 69808 of 2013
 

 
Petitioner :- Rakesh Dubey
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Arvind Srivastava,Mohd. Naushad Siddiqui
 
Counsel for Respondent :- A.S.G.I.,C.B. Gupta,S.K.Om
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the Ist week of January, 2014.

Order Date :- 19.12.2013

SKM

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