Rakesh & Others vs State Of U.P.
2013 Latest Caselaw 7543 ALL

Citation : 2013 Latest Caselaw 7543 ALL
Judgement Date : 19 December, 2013

Allahabad High Court

Rakesh & Others vs State Of U.P. on 19 December, 2013

Bench: Ravindra Singh, Virendra Vikram Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 3916 of 2012
 

 
Appellant :- Rakesh & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajiv Dwivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Virendra Vikram Singh,J.

As prayed list on 17.01.2014.

Order Date :- 19.12.2013

RPD

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