Mahant Shrawan Das Sri Vaishno & 2 ... vs State Of U.P. & 5 Others
2013 Latest Caselaw 7533 ALL

Citation : 2013 Latest Caselaw 7533 ALL
Judgement Date : 18 December, 2013

Allahabad High Court

Mahant Shrawan Das Sri Vaishno & 2 ... vs State Of U.P. & 5 Others on 18 December, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 69686 of 2013
 

 
Petitioner :- Mahant Shrawan Das Sri Vaishno & 2 Others
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Vijay Kumar Rai,Ramji Singh Patel
 
Counsel for Respondent :- C.S.C.,A.S.G.I. 2013/8471,V.B. Mishra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri V.M. Mishara, learned counsel for the University, states that result is not being declared on account of the interim orders passed by this Court in Writ Petition Nos. 59931 of 2010 and 58934 of 2010.

Connect with Writ Petition Nos. 59931 of 2010 and 58934 of 2010.

Order Date :- 18.12.2013

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