Radhey Shyam vs State Of U.P. & 3 Others
2013 Latest Caselaw 7532 ALL

Citation : 2013 Latest Caselaw 7532 ALL
Judgement Date : 18 December, 2013

Allahabad High Court

Radhey Shyam vs State Of U.P. & 3 Others on 18 December, 2013

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 69770 of 2013
 

 
Petitioner :- Radhey Shyam
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Ram Sajivan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Issue notice to respondents no.2 and 3 returnable at an early date.

Learned Standing Counsel represents respondent nos.1 and 4.

The petitioner shall take steps for service of notice upon respondents no.2 and 3 within a week.

List after service of notice.

Order Date :- 18.12.2013

SKM

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