Baijnath Kesarwani vs State Of U.P. & Others
2013 Latest Caselaw 7505 ALL

Citation : 2013 Latest Caselaw 7505 ALL
Judgement Date : 17 December, 2013

Allahabad High Court

Baijnath Kesarwani vs State Of U.P. & Others on 17 December, 2013

Bench: Sunil Ambwani, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 70436 of 2009
 

 
Petitioner :- Baijnath Kesarwani
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Anil Kr. Srivastava,Swarn Kr. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For orders see our order of date passed in Writ C No.59285 of 2009.

Order Date :- 17.12.2013

RKP

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