Indra Kant Pandey vs State Of U.P. & Others
2013 Latest Caselaw 7499 ALL

Citation : 2013 Latest Caselaw 7499 ALL
Judgement Date : 17 December, 2013

Allahabad High Court

Indra Kant Pandey vs State Of U.P. & Others on 17 December, 2013

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SERVICE SINGLE No. - 383 of 1991
 

 
Petitioner :- Indra Kant Pandey
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- U.B.Pandey
 
Counsel for Respondent :- C.S.C.,H.G.S. Parihar,R.N.Tilhari
 

 
Hon'ble Vishnu Chandra Gupta,J.

Dismissed.

For orders, see my order of date passed in Writ Petition No.314 (S/S) of 1996, Ramapati Mishra Vs. State of U.P. and others.

Order Date :- 17.12.2013

akverma

Download the LatestLaws.com Mobile App