Dr. Naaz Begum vs Union Of India And 8 Others
2013 Latest Caselaw 7498 ALL

Citation : 2013 Latest Caselaw 7498 ALL
Judgement Date : 17 December, 2013

Allahabad High Court

Dr. Naaz Begum vs Union Of India And 8 Others on 17 December, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 69276 of 2013
 

 
Petitioner :- Dr. Naaz Begum
 
Respondent :- Union Of India And 8 Others
 
Counsel for Petitioner :- Narendra Srivastava
 
Counsel for Respondent :- A.S.G.I.,Shashank Shekhar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

From perusal of the prayer, made in the writ petition, it appears that the matter does not relate to Service.

Put up day after tomorrow (19.12.2013) as fresh before the appropriate Bench.

Order Date :- 17.12.2013

Download the LatestLaws.com Mobile App