Dev Narayan @ Baba Singh vs State Of U.P. And Another
2013 Latest Caselaw 7496 ALL

Citation : 2013 Latest Caselaw 7496 ALL
Judgement Date : 17 December, 2013

Allahabad High Court

Dev Narayan @ Baba Singh vs State Of U.P. And Another on 17 December, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 46055 of 2013
 

 
Applicant :- Dev Narayan @ Baba Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Abihshek Srivastava,Arvind Kumar Pandey,Satish Trivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Supplementary affidavit filed today is taken on record.

List on 02.01.2014, showing the name of Sri M.K. Dwivedi, as counsel for the opposite party no. 2.

Order Date :- 17.12.2013

M/A.

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