Mrs.Sarla Gupta vs Lucknow Nagar Nigam,Through ...
2013 Latest Caselaw 7472 ALL

Citation : 2013 Latest Caselaw 7472 ALL
Judgement Date : 13 December, 2013

Allahabad High Court

Mrs.Sarla Gupta vs Lucknow Nagar Nigam,Through ... on 13 December, 2013

Bench: Devi Prasad Singh, Ashok Pal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 2329 of 1999
 

 
Petitioner :- Mrs.Sarla Gupta
 
Respondent :- Lucknow Nagar Nigam,Through Mukhya Nagar Adhikari
 
Counsel for Petitioner :- Rakesh Sharma
 
Counsel for Respondent :- Chief Standing Counsel,R.K.Singh
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Ashok Pal Singh,J.

Case called out.

No one appeared on behalf of the petitioner.

Sri S.S.Chauhan, learned counsel for Nagar Nigam, Lucknow submits that the flat in question has been allotted to some other person instead of the petitioner. Accordingly, the writ petition is disposed of.

Order Date :- 13.12.2013

AKS

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