Rakesh Kumar vs Additional District Judge ...
2013 Latest Caselaw 7471 ALL

Citation : 2013 Latest Caselaw 7471 ALL
Judgement Date : 13 December, 2013

Allahabad High Court

Rakesh Kumar vs Additional District Judge ... on 13 December, 2013

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 4488 of 2007
 

 
Petitioner :- Rakesh Kumar
 
Respondent :- Additional District Judge Ambedkarnagar And 2 Ors.
 
Counsel for Petitioner :- Raj Mani Dubey
 
Counsel for Respondent :- C.S.C.,P.N.Singh Kaushik
 

 
Hon'ble Shri Narayan Shukla,J.

Case called out. List revised. None responds on behalf of the petitioner to press the reliefs claimed for in the writ petition. Accordingly the writ petition is dismissed for non-prosecution.

Order Date :- 13.12.2013

Tripathi

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