Tej Pratap Singh Kushwaha vs State Of U.P.
2013 Latest Caselaw 7469 ALL

Citation : 2013 Latest Caselaw 7469 ALL
Judgement Date : 13 December, 2013

Allahabad High Court

Tej Pratap Singh Kushwaha vs State Of U.P. on 13 December, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27149 of 2011
 

 
Applicant :- Tej Pratap Singh Kushwaha
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Birendra S. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

As prayed list in the next cause list.

Order Date :- 13.12.2013

N.A.

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