Amol Shindey vs State Bank Of India & 4 Others
2013 Latest Caselaw 7466 ALL

Citation : 2013 Latest Caselaw 7466 ALL
Judgement Date : 13 December, 2013

Allahabad High Court

Amol Shindey vs State Bank Of India & 4 Others on 13 December, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 68567 of 2013
 

 
Petitioner :- Amol Shindey
 
Respondent :- State Bank Of India & 4 Others
 
Counsel for Petitioner :- Mohit Kumar
 
Counsel for Respondent :- C.S.C.,Satish Chaturvedi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Connect it Writ Petition No. 28070 of 2013. List along with the aforesaid writ petition no. 28070 of 2013. Meanwhile, the parties may exchange their affidavits.

List in week commencing 20.1.2014.

Order Date :- 13.12.2013

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