Reshu Goel And Another vs State Of U.P. And 3 Others
2013 Latest Caselaw 7444 ALL

Citation : 2013 Latest Caselaw 7444 ALL
Judgement Date : 12 December, 2013

Allahabad High Court

Reshu Goel And Another vs State Of U.P. And 3 Others on 12 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 54466 of 2013
 

 
Petitioner :- Reshu Goel And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anoop Trivedi
 
Counsel for Respondent :- C.S.C.,R.K. Pandey
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Allowed.

For order see order of the date passed on separate sheets kept in Writ Petition No. 56485 of 2013 ( Smt. Rekha Rani vs. State of U.P. & Others).

Order Date :- 12.12.2013

Priyanka

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