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Jitendra Kumar vs State Of U.P. & 8 Others
2013 Latest Caselaw 7411 ALL

Citation : 2013 Latest Caselaw 7411 ALL
Judgement Date : 11 December, 2013

Allahabad High Court
Jitendra Kumar vs State Of U.P. & 8 Others on 11 December, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 67676 of 2013
 

 
Petitioner :- Jitendra Kumar
 
Respondent :- State Of U.P. & 8 Others
 
Counsel for Petitioner :- Vimal Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Connect it with Writ Petition No. 43535 of 2013.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks.

List in week commencing 20.1.2014.

Order Date :- 11.12.2013

OP

 

 

 
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